Karnataka High Court
Sri Sahan S Malagi vs The Commissioner on 30 May, 2017
Bench: Chief Justice, P.S.Dinesh Kumar
IN THE HIGH COURT OF KARNATAKA
AT BENGALURU
Dated this the 30th day of May, 2017
PRESENT:
THE HON'BLE MR SUBHRO KAMAL MUKHERJEE,
CHIEF JUSTICE
AND
THE HON'BLE MR JUSTICE P S DINESH KUMAR
WRIT APPEAL No.3961 OF 2016 (LB-BMP)
BETWEEN:
SRI.SAHAN S. MALAGI
AGED ABOUT 46 YEARS
S/O.SRI.S.H.MALAGI
R/AT.No.525, III "A" MAIN ROAD
OMBR LAYOUT, BANASAWADI
BENGALURU-560 043
REPRESENTED BY HIS GPA HOLDER
SRI.S.H.MALAGAI
AGED ABOUT 77 YEARS
S/O LATE HANUMANTHAPPA
R/AT.No.525, III "A" MAIN ROAD
OMBR LAYOUT, BANASAWADI
BENGALURU-560 043 ... APPELLANT
(BY SHRI.H.C.SHIVARAMU, ADVOCATE)
2
AND:
1. THE COMMISSIONER
BRUHAT BENGALURU MAHANAGARA
PALIKE, HUDSON CIRCLE
BENGALURU-560 002
2. THE ASSISTANT EXECUTIVE ENGINEER
BRUHAT BENGALURU MAHANAGARA
PALIKE, PALIKE WARD No.27
BENGALURU-560 033
3. SMT.K.T.GEETHA
AGED ABOUT 60 YEARS
W/O.BALAGOPLAN
R/AT.No.521, III "A"MAIN ROAD
OMBR LAYOUT, BANASAWADI
BENGALURU-560 043 ...RESPONDENTS
THE WRIT APPEAL IS FILED U/S 4 OF THE KARNATAKA
HIGH COURT ACT PRAYING TO SET ASIDE THE ORDER DATED
30/8/16 AND ALSO SET ASIDE THE ORDER ON IA 1/16 DATED
14/9/16 PASSED BY THE LEARNED SINGLE JUDGE IN WRIT
PETITION 29821/16 BY CONTINUING THE INTERIM ORDER
GRANTED IN WRIT PETITION 29821/16.
THE WRIT APPEAL COMING ON FOR ORDERS, THIS DAY,
THE CHIEF JUSTICE DELIVERED THE FOLLOWING:-
3
JUDGMENT
Mr.H.C.Shivaramu, learned advocate for the appellant, submits that due to subsequent events, this appeal has become infructuous.
2. As prayed for, the appeal is dismissed as infructuous.
3. We make no order as to costs.
Sd/-
CHIEF JUSTICE Sd/-
JUDGE Yn.