Section 18(2)(a) in The Goa, Daman and Diu Debt Relief Act, 1980

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State of Goa - Subsection

Section 18(2)(a) in The Goa, Daman and Diu Debt Relief Act, 1980

(a)seven times of twenty per cent. of the gross value of-

(i)his annual family income in the case of agricultural labourer or a rural artisan, or

(ii)the annual agricultural produce of his land in the case of small farmer; or