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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Goa - Subsection

Section 3(3) in The Goa Judicial Service Rules, 2005

(3)The existing cadres specified in said column (2) below shall be designated as the cadres specified in the corresponding entries in column (1) of the said Table below and initially they shall constitute the service and the holders of the posts in said column (2) shall hold posts in said column (1) and their condition of service shall be governed by these rules:Table
Pay Scales
1 2 3 4
(a) District Judges and Additional District Judges (i) District judges 2 Rs. 16,750–20,500
(ii) Additional District Judges 4 Rs. 16,750–20,500
(b) Senior Civil judges Civil judges, Senior Division 10 Rs. 12,850–17,550
(c) Civil Judges Civil Judges, Junior Division 20 Rs. 9,000–14,500