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[Cites 0, Cited by 0] [Section 415(14)] [Section 415] [Entire Act]

Nagpur Province - Subsection

Section 415(14)(b) in The City of Nagpur Corporation Act, 1948

(b)the assessment, collection, composition, remission, refund and recovery of taxes and cesses and the exemptions from such taxes and cesses, and the prevention of evasion;