Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Rajasthan - Section

Section 90 in Ajmer Abolition of Intermediaries And Land Reforms Act, 1955

90. Suit for declaration of land as Khudkasht

— When land claimed by a tenant as his holding or as being under his Cultivation is also claimed by a Landholder as his Khudkasht: such tenant or landholder. may sue for a declaration of hiS status.