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State of Uttar Pradesh - Section

Section 24 in The Bar Council of Uttar Pradesh Election Rules, 1992

24. Arrangement of valid voting papers in parcels.

- On the day fixed for counting, Returning Officer shall open all the envelopes and after rejecting the voting papers which are invalid, or which can not be taken into account, shall-
(a)arrange the remaining voting papers according to the first preference recorded for each candidate,
(b)count and record the number of papers in each envelope,
(c)credit to each candidate the value of papers in his parcel.