Section 9(2)(a) in West Bengal Protection of Interest of Depositors in Financial Establishments Act, 2013

[Cites 0, Cited by 0] [Section 9(2)] [Section 9] [Entire Act]

State of West Bengal - Subsection

Section 9(2)(a) in West Bengal Protection of Interest of Depositors in Financial Establishments Act, 2013

(a)cause investigation of a complaint on fraudulent transaction referred to in section 3 and report thereof to the State Government;

(aa)to grant or withhold previous sanction for prosecution of an offence under Section 3;