Allahabad High Court
Smt. Rekha Agnihotri And Others vs State Of U.P. & Others on 2 February, 2010
Author: Devendra Pratap Singh
Bench: Devendra Pratap Singh
Court No. - 35 Case :- WRIT - C No. - 43453 of 2009 Petitioner :- Smt. Rekha Agnihotri And Others Respondent :- State Of U.P. & Others Petitioner Counsel :- Kamal Singh YadaV,Ray Sahab Yadav Respondent Counsel :- C. S. C.,A. S. Rana,Madan Mohan Hon'ble Devendra Pratap Singh,J.
Hon'ble Mrs. J avashree Tiwari.J. Let rejoinder be filed before the next date. Connect with Writ Petition No. 31251 of 2009 and list on the date fixed in the leading petition.
Order Date :- 2.2.2010 AK