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Telecom Regulatory Authority Of India - Section

Section 7 in Telecom Commercial Communications Customer Preference Regulations, 2018

7.

Every Access Provider shall ensure that preferences recorded or modified by the Subscriber are given effect to in near real time and in such a manner that no delivery of commercial communication is made or blocked in contravention to the Subscribers' preference after twenty-four hours or such time as the Authority may prescribe.Chapter-IVFunctions of Access Providers