Bombay High Court
Pundilik Mukund Salunke vs The State Of Maharashtra And Anr on 21 June, 2019
Bench: Ranjit More, Bharati Dangre
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CRIMINAL JURISDICTION
CRIMINAL APPLN. U/S 482 NO. 178 OF 2015
Dnyaneshwar Laxman Salavkar ....Applicant
V/S
State Of Maharashtra And Anr ....Respondent
WITH CRIMINAL APPLN. U/S 482 NO. 249 OF 2015 Raosaheb Sukhdeo Mali ....Applicant V/S The State Of Maharashtra ....Respondent WITH CRIMINAL APPLN. U/S 482 NO. 250 OF 2015 Pundilik Mukund Salunke ....Applicant V/S The State Of Maharashtra And Anr ....Respondent WITH CRIMINAL APPLN. U/S 482 NO. 251 OF 2015 Nandkumar Dharma Jadhav ....Applicant V/S The State Of Maharashtra And Anr ....Respondent Mr.Gavnekar Chidambar Ganesh for Applicant.
Mr.K.V.Saste - APP for the State.
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CORAM : RANJIT MORE. & SMT. BHARATI DANGRE, JJ DATE : 21st June, 2019 P.C. :
Stand over to 24/06/2019.
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