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State of Bihar - Section

Section 13 in The Bihar Prohibition Act, 1938

13. Prohibition of tapping of far.

- producing trees and drawing of tari.-Whoever-
(a)taps any fan-producing tree or permits to be tapped any tari producing tree belonging to him or in his possession; or
(b)draws tari from any tree or permits tari to be drawn from any tree belonging to him or in his possession;
shall be punishable with imprisonment of either description to which may extend to six months, or with fine which may extend to one thousand rupees, or with both.