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[Cites 0, Cited by 0] [Section 72] [Entire Act]

State of Madhya Pradesh - Subsection

Section 72(1) in The M.P. Krishi Upaj Mandi (Mandi Samiti Ka Nirvachan) Rules, 1997

(1)The Returning Officer or such other officers authorised by him, may have the ballot boxes used at a Polling Station, opened and their contents counted simultaneously.