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Union of India - Section

Section 27A in The Rubber Act, 1947

27A. [ Jurisdiction of Courts. [Inserted by Act 54 of 1954, Section 20]

No Court inferior to that of a Presidency Magistrate or a Magistrate of the first class shall try any offence punishable under this Act.] [Inserted by Act 54 of 1954, Section 19. ]