Delhi High Court - Orders
Hindustan Scouts And Guides ... vs Cyber Crime Cell Delhi Police And Anr on 17 August, 2022
Author: Yashwant Varma
Bench: Yashwant Varma
$~25
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 5863/2021, CM APPL. 18416/2021 (Interim Direction)
HINDUSTAN SCOUTS AND GUIDES ASSOCIATION AND ANR.
..... Petitioners
Through: Mr. Khagesh B. Jha, Ms. Shikha
Sharma Bagga and Ms. Aditi, Advs.
versus
CYBER CRIME CELL DELHI POLICE AND ANR.
..... Respondents
Through: Mr. Santosh Kumar Tripathi, SC,
GNCTD with Mr. Arun Panwar, Mr.
Siddharth Kirshna Dwivedi, Mr.
Aditya S Jadhav, Mr. Pradyumn Rao
and Mr. Pradeep, Advs.
CORAM:
HON'BLE MR. JUSTICE YASHWANT VARMA
ORDER
% 17.08.2022 Renotify on 24.01.2023.
YASHWANT VARMA, J. AUGUST 17, 2022 SU Signature Not Verified Digitally Signed By:NEHA Signing Date:20.08.2022 12:40:46