12. Travelling and daily allowances payable to members.
(1)Every member, not being a whole-time officer of the Corporation or an officer of Government, performing journeys in connection with any work relating to the Board, shall be entitled to be paid by the Corporation travelling and daily allowances.(2)The provisions of rule 7 shall apply in relation on such member as they apply in relation to a Director, not being a whole-time officer of the Corporation or an officer of Government subject to the modification that such member shall be entitled to a daily allowanced of Rs, 25 per day.
