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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Rajasthan - Subsection

Section 8(1) in The Rajasthan Colonisation (General Colony) Conditions, 1955

(1)The rights to construct a watercourse or alter an existing water-course, whenever this may be considered desirable by the Collector after consultation with the Divisional Irrigation Officer.