Securities And Exchange Board Of India - Subsection
Section 13(1) in The Securities and Exchange Board Of India (Delisting of Equity Shares) Regulations, 2009
(1)The date of opening of the offer shall not be later than [seven] [Replaced 'fifty five' by Notification No. LAD-NRO/GN/2014-15/27/541, dated 24.3.2015 (w.e.f. 10.6.2009).] working days from the date of the public announcement.
