Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 119] [Entire Act] State of Goa - Subsection Section 119(2) in Goa Co-operative Societies Rules, 2003 (2)Where neither party appears when the dispute is called on for hearing, the Co-operative Authority may make an order that it be dismissed for default.
