Delhi High Court - Orders
Dalit Manav Uthan Sansthan And Ors vs Shri Ashwani Kumar on 23 July, 2025
Author: Amit Bansal
Bench: Amit Bansal
$~17
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CONT.CAS(C) 440/2023 & CM APPL. 15199/2024,
CM APPL. 66277/2024
DALIT MANAV UTHAN SANSTHAN AND ORS .....Petitioners
Through: Mr. Praveen Kumar Singh, Mr. C.
Sanal Nambiar and Ms. Chetna Singh,
Advocates.
versus
SHRI ASHWANI KUMAR .....Respondent
Through: Mr. Tushar Sannu, Advocate for
GNCTD with Mr. Aman Kumar and
Mr. Abhinav Abhishek, Senior
Assistant (District South-west).
Ms. Beenashaw N. Soni, SC for MCD
with Ms. Ann Josheph, Ms. Mansi Jain
and Ms. Katyani Malhotra, Advocates.
CORAM:
HON'BLE MR. JUSTICE AMIT BANSAL
ORDER
% 23.07.2025
1. Pursuant to the order passed by this Court on 11th February, 2025, affidavits have been filed on behalf of the following officials:-
i. District Magistrate (South West)
ii. SDM (HQ), District North East
iii. ADM (South East)
2. It has been stated in the aforesaid affidavits that the amount due to the petitioners has been paid in full.
CONT.CAS(C) 440/2023 Page 1 of 2This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 25/07/2025 at 22:38:20
3. Counsel for the petitioner does not dispute that the entire amount due to the petitioners no.1 and 3 has been paid. However, he submits that the entire amount due to the petitioner no.8 has not been paid.
4. This aspect shall be considered on the next date of hearing.
5. List on 30th October, 2025.
AMIT BANSAL, J JULY 23, 2025 ds CONT.CAS(C) 440/2023 Page 2 of 2 This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 25/07/2025 at 22:38:20