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[Cites 0, Cited by 0] [Section 30] [Entire Act]

State of Haryana - Subsection

Section 30(2) in Haryana Rural Employment Guarantee Scheme, 2007

(2)The expected resources inflow under various programmes and the requirements of Panchayat wise resources for the creation of demand of labour and creation of missing infrastructure shall be listed out in the perspective plan.