- The hours of work in offices of Civil Courts shall be 10.00 A.M. to 5.00 P.M. with a lunch break from 1.30 P.M. to 2.00 P.M. and during summer hours [7.30 A.M. to 01.00 P.M.] [Substituted '7.00 A.M. to 12.30 P.M.' by Notification No. 04/S.R.O./2014, dated 30.5.2014.] with no lunch break, if morning hours are observed on the special or general orders of the High Court.
