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[Cites 0, Cited by 0] [Section 62PH] [Entire Act]

State of Bihar - Subsection

Section 62PH(2) in Bihar Factories Rules, 1950

(2)The Ambulance should have the following equipments:
(a)General:
A wheeled stretcher with folding and adjusting devices with the head of the Stretcher capable of being tilted upward;Fixed suction unit with equipment;Fixed Oxygen supply with equipment;Pillow with Case Sheets, Blankets, Towels,Emesis bag. Bed pan, Urinal, Glass.
(b)Safety equipments:
Flares with life of 30 minutes-Flood lights.Flash lights-Fire extinguisher dry powder type;Insulated gauntlets.
(c)Emergency care equipment:
(i)Resuscitations:
Portable Suction Unit; Portable Oxygen Units;Bag-valve-mask, hand operated artificial ventilation unit;Airways, Mouth gage, Tracheotomy adopters;Short spine board; I.V. Fluids with administration unit;B.P. manometer, Gngg, Stethoscope.
(ii)Immobilization:
Long and short padded boards-Wire ladder splints;Triangular bandage-Long and short spine boards.
(iii)Dressings:
Gauze pads-4" x 4:-Universal dressing 10" x 36"Roll of Aluminium foils, soft roller bandages 6" x 5"Yeards-Adhesive tape in 3" roll-Safety pins;Bandage Sheets-Burn Sheet.
(iv)Poisoning;
Syrup of Ipeac-Activated Charcoal pre-packeted in doses, Snake bite kit;Drinking Water.
(v)Emergency Medicines:-
As per requirement - (under the advice of Medical Officer only.)