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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Gujarat - Subsection

Section 4(5) in The Maharaja Sayajirao University of Baroda Act, 1949

(5)to grant such diplomas to, and to provide such lectures, instruction and training to persons not being enrolled students of the University as the University may determine by the Statutes and Ordinances;