Allahabad High Court
M/S Express Projects Pvt. Limitd vs State Of U.P. & Others on 25 January, 2010
Author: Ra°Es Kumar
Bench: Ra°Es Kumar
Court No. - 37 Case :- WRIT TAX No. - 314 of 2007 Petitioner :- M/S Express Projects Pvt. Limitd Respondent :- State Of U.P. & Others Petitioner Counsel :- Praveen Kumar,Ashok Kumar Respondent Counsel :- C.S.C. Hon'ble Ra°es Kumar,J.
Hon'ble Mrs. J avashree Tiwari.J. On the request of learned counsel for the petitioner, list in the next cause list in order to enable him to file rejoinder affidavit. Order Date :- 25.1.2010 AKT