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Madhya Pradesh High Court

Sonu Sharma vs The State Of Madhya Pradesh on 23 June, 2022

Author: Rajeev Kumar Shrivastava

Bench: Rajeev Kumar Shrivastava

1 IN THE HIGH COURT OF MADHYA PRADESH AT GWALIOR MCRC No. 25188 of 2022 (SONU SHARMA Vs THE STATE OF MADHYA PRADESH) Dated : 23-06-2022 Parties through their counsel. As prayed, list this matter on 24/06/2022 at the top of the list.

(RAJEEV KUMAR SHRIVASTAVA) JUDGE Prachi PRACHI MISHRA 2022.06.23 17:33:24 +05'30'