Madhya Pradesh High Court
Sonu Sharma vs The State Of Madhya Pradesh on 23 June, 2022
Author: Rajeev Kumar Shrivastava
Bench: Rajeev Kumar Shrivastava
1 IN THE HIGH COURT OF MADHYA PRADESH AT GWALIOR MCRC No. 25188 of 2022 (SONU SHARMA Vs THE STATE OF MADHYA PRADESH) Dated : 23-06-2022 Parties through their counsel. As prayed, list this matter on 24/06/2022 at the top of the list.
(RAJEEV KUMAR SHRIVASTAVA) JUDGE Prachi PRACHI MISHRA 2022.06.23 17:33:24 +05'30'