Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Bihar - Section Section 13 in Bihar Unorganized Workers Social Security Rules, 2015 13. Such Unorganized Worker, who has completed the age of 14 years and who has given self- declaration regarding worker of Unorganized Sector, will be entitled for registration.
