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[Cites 0, Cited by 0] [Section 63] [Entire Act]

State of Rajasthan - Subsection

Section 63(2) in Rajasthan State Dental Council Rules, 2008

(2)Any person desiring to continue his registration shall submit to the Registration an application before 1st April of the year to which it relates and shall forward with such application, the fee as prescribed in Rule 71 and the certificate issued to him under Rule 61.