Delhi High Court - Orders
Matrix Cellular (International) ... vs Union Of India & Ors on 15 February, 2019
Author: Vibhu Bakhru
Bench: Vibhu Bakhru
$~31
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 9401/2014 & CM APPL. Nos.21241/2014, 25745/2017
MATRIX CELLULAR (INTERNATIONAL) SERVICES PVT.
LTD. ..... Petitioner
Through Ms. Kanika Agnihotri, Adv.
versus
UNION OF INDIA & ORS ..... Respondents
Through Mr. Dev P. Bhardwaj, CGSC for
UOI.
Mr. Kumar Mansih and Mr.
Kushagra Kumar, Advs. for R 3
and 4.
CORAM:
HON'BLE MR. JUSTICE VIBHU BAKHRU
ORDER
% 15.02.2019
1. The petition could not be taken up today, due to paucity of time.
2. List on 12.07.2019.
3. Interim orders to continue.
VIBHU BAKHRU, J FEBRUARY 15, 2019 DR