Supreme Court - Daily Orders
K. Dhananjay vs Union Of India on 12 August, 2022
Bench: Chief Justice, Uday Umesh Lalit, D.Y. Chandrachud, Indira Banerjee
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IN THE SUPREME COURT OF INDIA
INHERENT JURISDICTION
CURATIVE PETITION (C)D.No.5008 OF 2021
IN
REVIEW PETITION (C) Nos.10361037 OF 2019
IN
SPECIAL LEAVE PETITION (C)Nos.93629363 OF 2019
K. DHANANJAY … PETITIONER
Versus
UNION OF INDIA & ORS. … RESPONDENTS
O R D E R
1. As per Office Report dated 3.08.2022, although the defects have
been notified to the petitionerinperson, yet instead of curing the
same, he has sent a letter dated 14.05.2021 to the Registry stating
therein that the Curative Petitions are defect free.
2. It is pointed out in the Office Report that the petitionerin
person has sent an email dated 2172022 stating therein that he had
filed three criminal cases in the Karnataka lower Courts which are
related to the curative petitions. The petitionerinperson claimed
that he received an SMS regarding the listing of the curative
petitions and the respondents are also aware of the listing of the
Signature Not Verified
Digitally signed by
VISHAL ANAND
Date: 2022.08.25
said petitions beforehand and they pursued with listing secretly
14:49:12 IST
Reason:
with the top officials of the Supreme Court.
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3. We have gone through the Curative Petitions and the relevant
documents. In our opinion, no case is made out within the parameters
indicated in the decision of this Court in Rupa Ashok Hurra vs.
Ashok Hurra & Another, reported in 2002 (4) SCC 388. Hence, the
Curative Petitions are dismissed being defective as also on merits.
……………………………………CJI.
(N.V. RAMANA)
………………………………………J.
(UDAY UMESH LALIT)
…………………………………………………J.
(DR. D.Y. CHANDRACHUD)
………………………………………J.
(INDIRA BANERJEE)
New Delhi;
12TH AUGUST , 2022.
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ITEM NO.1003 SECTION IVA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
CURATIVE PETITION (C)D.No.5008 OF 2021 IN REVIEW PETITION (C)
Nos.10361037 OF 2019 IN SPECIAL LEAVE PETITION (C) Nos.93629363 OF
2019
K. DHANANJAY Petitioner(s)
VERSUS
UNION OF INDIA & ORS. Respondent(s)
(PetitionerinPerson)
Date : 12082022 This petition was circulated today.
CORAM :
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE UDAY UMESH LALIT
HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
HON'BLE MS. JUSTICE INDIRA BANERJEE
By Circulation
UPON perusing papers the Court made the following
O R D E R
The Curative Petitions are dismissed being defective as also on merits, in terms of the signed order.
(VISHAL ANAND) (R.S. NARAYANAN) ASTT. REGISTRARcumPS COURT MASTER (NSH)
(Signed Order is placed on the file)