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[Cites 0, Cited by 2] [Section 67(1)] [Section 67] [Entire Act]

State of Kerala - Subsection

Section 67(1)(j) in The Kerala Value Added Tax Act, 2003

(j)has acted in contravention of any of the provisions of this Act or any rule made there under, for the contravention of which no express provision for payment of penalty or for punishment is made by this Act; or