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L&T Hydrocarbon Engineering Limted vs Indian Oil Corporation Limited on 5 August, 2021

Author: Suresh Kumar Kait

Bench: Suresh Kumar Kait

$~8
*     IN THE HIGH COURT OF DELHI AT NEW DELHI
+     ARB.P. 362/2019
      L&T HYDROCARBON ENGINEERING
      LIMTED                               ..... Petitioner
                  Through Mr.Rajshekhar Rao, Sr. Adv. with
                          Mr.Dhirendra Negi & Ms.Pragya
                          Chauhan, Advs.

                           versus

      INDIAN OIL CORPORATION LIMITED        ..... Respondent
                    Through Mr.V.N. Koura & Mr.Sirish
                            Kumar, Advs.

      CORAM:
      HON'BLE MR. JUSTICE SURESH KUMAR KAIT
                   ORDER

% 05.08.2021 The hearing has been conducted through video conferencing.

1. Present application has been filed under Section 151 CPC by the petitioner seeking urgent and early listing of the present petition.

2. Since the main petition is already listed on 08.09.2021, therefore, no order is required to be passed in the present application.

3. Application is disposed of.

4. Registry is directed to list the petition on 08.09.2021.

SURESH KUMAR KAIT, J AUGUST 05, 2021/ab