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[Cites 0, Cited by 0] [Section 21] [Entire Act]

State of Rajasthan - Subsection

Section 21(ii) in Rajasthan Government Servants' General Provident Fund Rules, 1997

(ii)The Director shall close the account as provided in Rule 20 after receipt of claim form in the prescribed format. If the claim form is not received before the month in which the deposit is to cease, the Director can close the Account based on record available with him.