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[Cites 0, Cited by 0] [Section 61(6)] [Section 61] [Entire Act]

State of Tripura - Subsection

Section 61(6)(e) in The Tripura Co-operative Societies Rules, 1976

(e)The Election Officer is the final authority as regards approval of the symbol or imposition of any symbol, which is binding on the candidate concerned: Provided that if the number of eligible candidates does not exceed the number of candidates to be elected, the Election Officer shall declare such eligible candidate to be duly elected.