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[Cites 0, Cited by 0] [Section 87(14)] [Section 87] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 87(14)(i) in The Arunachal Pradesh Co-operative Societies Rules, 1984

(i)The Liquidator shall not exercise the powers under Clauses (c), (d), (f), (g), (h) and (k) of Section 109 without the prior approval of the Registrar.