Section 1(2)(b) in The Rajasthan Land Revenue (Allotment, Conversion & Regularisation of Agricultural Land for Residential, Commercial and Public Utility Purposes in Urban Areas) Rules, 1981

[Cites 0, Cited by 0] [Section 1(2)] [Section 1] [Entire Act]

(b)master plan area of any town for which master plan has been notified:

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