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State of Assam - Section

Section 4 in Assam Health Service Rules, 1995

4. Strength of the service.

- The Strength of cadre in each class of the service shall be such as may be determined by the Governor from time to time. The strength of the cadre of the service on the date of commencement of these rules shall be shown in Schedule III:Provided that the Governor may hold in abeyance any post as and when considered necessary.