Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 34(3)] [Section 34] [Entire Act]

State of Odisha - Subsection

Section 34(3)(b) in Juvenile Justice (Care and Protection of Children) Orissa Rules, 2002

(b)foster parent(s) have an income to meet their needs and not be dependent on the foster care maintenance payment. The monthly family income shall not be less than Rs.5,000 per month;