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[Cites 0, Cited by 0] [Section 30] [Entire Act]

State of Meghalaya - Subsection

Section 30(3) in The Meghalaya Police Act, 2010

(3)The curricular for the initial as well as the annual refresher training courses, besides physical skills and fitness, shall lay due emphasis on the knowledge of constitutional and legal rights of the citizens as well skills relating to individual and collective interaction with the public, with special emphasis on courteous and impartial behavior.