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[Cites 0, Cited by 0] [Section 6E(1)] [Section 6E] [Entire Act]

State of West Bengal - Subsection

Section 6E(1)(h) in The Indian Red Cross Society (Bengal Branch) Act, 1920

(h)entering into agreements and contracts on behalf of the Society and executing documents on its behalf and the affixing of the seal of the Society;