Delhi High Court - Orders
Comptroller & Auditor General Of India ... vs Anoop Kumar Sharma on 21 March, 2018
Author: Rajiv Shakdher
Bench: Rajiv Shakdher
$~61
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 703/2017
COMPTROLLER & AUDITOR GENERAL
OF INDIA THR THE CPIO ..... Petitioner
Through: Ms. Biji Rajesh, Adv. for
Mr. Gaurang Kanth, Adv.
versus
ANOOP KUMAR SHARMA ..... Respondent
Through: Respondent-in-person.
CORAM:
HON'BLE MR. JUSTICE RAJIV SHAKDHER
ORDER
% 21.03.2018 CM No.112010-11/2018
1. By way of these applications, the respondent, who appears in person, seeks modification of order dated 23.1.2018. This order was passed by HMJ Vibhu Bakhru.
2. List the matter on 6.4.2018 before the same Bench, subject to the orders of the Hon'ble Acting Chief Justice.
RAJIV SHAKDHER, J MARCH 21, 2018/PMC