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Delhi High Court - Orders

Comptroller & Auditor General Of India ... vs Anoop Kumar Sharma on 21 March, 2018

Author: Rajiv Shakdher

Bench: Rajiv Shakdher

$~61
*    IN THE HIGH COURT OF DELHI AT NEW DELHI
+     W.P.(C) 703/2017
      COMPTROLLER & AUDITOR GENERAL
      OF INDIA THR THE CPIO                    ..... Petitioner
                    Through: Ms. Biji Rajesh, Adv. for
                             Mr. Gaurang Kanth, Adv.
                    versus

    ANOOP KUMAR SHARMA                          ..... Respondent
                     Through: Respondent-in-person.
    CORAM:
    HON'BLE MR. JUSTICE RAJIV SHAKDHER
                     ORDER

% 21.03.2018 CM No.112010-11/2018

1. By way of these applications, the respondent, who appears in person, seeks modification of order dated 23.1.2018. This order was passed by HMJ Vibhu Bakhru.

2. List the matter on 6.4.2018 before the same Bench, subject to the orders of the Hon'ble Acting Chief Justice.

RAJIV SHAKDHER, J MARCH 21, 2018/PMC