Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 80D(2B)] [Section 80D] [Entire Act] Union of India - Subsection Section 80D(2B)(i) in The Income Tax Act, 1961 (i)any mode, including cash, in respect of any sum paid on account of preventive health check-up;