Himachal Pradesh High Court
Surekha Kumari vs . State Of H.P. & Others. on 19 October, 2022
Bench: Sabina, Sushil Kukreja
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Surekha Kumari vs. State of H.P. & others.
CWP No.7315 of 2022 19.10.2022 Present: Mr. Ganesh Barowalia, Advocate on behalf of Mr. Vinod Chauhan, Advocate, for the petitioner.
Mr. Anil Jaswal, Additional Advocate General, for the respondents/State.
CWP No.7315 of 2022 & CMP No.14636 of 2022 Notice. Mr. Anil Jaswal, learned Additional Advocate General accepts notice on behalf of the respondents/State and seeks time to file reply.
List again on 27.10.2022.
( Sabina ) Judge (Sushil Kukreja) Judge 19th October, 2022 (reena) ::: Downloaded on - 20/10/2022 20:03:50 :::CIS