Delhi High Court - Orders
Sonya Ghosh vs Govt Of Nct Of Delhi And Ors on 15 March, 2023
Author: Swarana Kanta Sharma
Bench: Swarana Kanta Sharma
$~51
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CRL.M.C. 1753/2023
SONYA GHOSH ..... Petitioner
Through: Mr. Aamaan Verma and Mr. Harsh
Vardhman, Advocates
versus
GOVT OF NCT OF DELHI AND ORS. ..... Respondents
Through: Mr. Manoj Pant, APP for State with
Mr. V. Bharathydasan, Consultant
(wildlife), Mr. Rohan Hukil, Legal
P.A. for the State/Department.
CORAM:
HON'BLE MS. JUSTICE SWARANA KANTA SHARMA
ORDER
% 15.03.2023 CRL.M.A. 6707/2023 (exemption)
1. Allowed, subject to all just exceptions.
2. Application stands disposed of. CRL.M.C. 1753/2023 & CRL.M.A. 6706/2023
3. List for arguments on maintainability of the petition before this Court.
4. Re-notify on 23.05.2023.
5. The order be uploaded on the website forthwith.
SWARANA KANTA SHARMA, J MARCH 15, 2023/zp Click here to check corrigendum, if any Signature Not Verified Digitally Signed By:ZEENAT PRAVEEN Signing Date:20.03.2023 19:12:49