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Karnataka High Court

K M Suresh S/O Late Mahadevappa vs Union Of India Reptd By Its Secy on 17 March, 2011

Bench: Ajit J Gunjal, C.R.Kumaraswamy

"ITHES 'WE"€i'I' P'E"§'ITION IS I*"I'§,.1:T,-EL) UN'IL)I%3§€ ARTECLES 2:26 51 22? OF TEMIE: CONS"?I'I"U'E'ION DE' INIDL5-'1 W'1'1"§rTi A PRAYER TO QLEASI--E T 1"-"EEE ORDER OR ENI§)ORSE.ME{,N'§7 I}'I'.2E:3f?M?;C3€}2 AN!) 6.8.2002 OE' R2 "'v'II')E AN'N--§»X22 KR-?EA{{} COi"JE<'I4R3\;'EE:"LL"?i_ "m_:%:, C}'RI)'EZRS 1>;ma:3.5,8,8? OF 'm2':: i}ISC§1?_'£;3¥$%$;3§€§" 2 AUTH€3RI'"£"x" miba AN1'€--~A"?' 'wI'1'I~§ A :3;1:2:2C_f:§;0':«--:<._ -fit; _ RE',INSTA'1'E£ TE-{E3 3%?-'l.'E'"I'EC3*'S§}":2¥€ wmi ALL cONs1aAQm«::x%j1':;\:,T» BEENEIFITS 1§\§C1.UD.1.NG SAIJARY AN D OTPEER*§aLLGWL?KNC1*3 _ W1T.H LEBERTY *:'<:> II'5EI'FiA'I"E. A [3 ;?,'1';3-;i1;::;:>. 1sN"gzJ_,1E:m'i_ IE? S40 EJEZ-S1.R%31I3 FOR ANY H«:m«:<31;I,A.m.::_1:«:s:._ 13$ E'/I£¥.I;"xI"?Cs\E§\é'}3§;_¥G.:. ACCOUNTS BY TE-i{I?Z PEl'I.'I"1'{OE\§E',R. ims xvi? COMENG GNV I%'I;N?;L.%u_,_ 1=Vz.g§}x;~af;r'xét;:"$241213 DAY. AJ 151' J GUNJAL J', m3L1v£:R£::.1_3' mg: _I«'<:,*.I,:,e;»'x?xII1\:Q:

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