Section 5(1)(b) in The Haryana Service of Engineers, Class I, Public Works Department (Building and Roads Branch), (Public Health Branch) and (Irrigation Branch) respectively Act, 1995

[Cites 0, Cited by 0] [Section 5(1)] [Section 5] [Entire Act]

(b)by transfer of an officer already in the Service of a Government, or of the Union; or

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