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[Cites 0, Cited by 0] [Section 5(1)] [Section 5] [Entire Act]

State of Odisha - Subsection

Section 5(1)(v) in The Orissa Bhoodan and Gramdan Rules, 1972

(v)to propagate the ideals of Bhoodan Yagna and Gramdan Movement in so far as the Samiti may deem it necessary to facilitate the purposes of the Act, through lectures, meetings, printed literature, drama, songs and other methods.