Allahabad High Court
State Of U.P. vs Achhaibar on 18 March, 2013
Author: Dinesh Gupta
Bench: Dinesh Gupta
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 59 Case :- FIRST APPEAL No. - 470 of 2003 Petitioner :- State Of U.P. Respondent :- Achhaibar Petitioner Counsel :- S.C.,Saral Srivastava Respondent Counsel :- A.N. Bhargava,Satya Prakas Mishra Hon'ble Dinesh Gupta,J.
Passed over on the illness slip of Sri A.N. Bhargava, learned counsel for the respondent.
Order Date :- 18.3.2013 Priyanka