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Allahabad High Court

State Of U.P. vs Achhaibar on 18 March, 2013

Author: Dinesh Gupta

Bench: Dinesh Gupta





HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 59
 

 
Case :- FIRST APPEAL No. - 470 of 2003
 

 
Petitioner :- State Of U.P.
 
Respondent :- Achhaibar
 
Petitioner Counsel :- S.C.,Saral Srivastava
 
Respondent Counsel :- A.N. Bhargava,Satya Prakas Mishra
 

 
Hon'ble Dinesh Gupta,J.
 

Passed over on the illness slip of Sri A.N. Bhargava, learned counsel for the respondent.

Order Date :- 18.3.2013 Priyanka