Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Uttar Pradesh - Section Section 317 in U.P. Zamindari Abolition and Land Reforms Rules, 1952 317. [* * *] [Deleted by Notification No. 180-RZ/I-A-3509-1959, dated 31.03.1960.]
