Gauhati High Court
Imaa Bishnupriya Manipuri (Ibm) vs The State Of Assam And 5 Ors on 11 June, 2025
Author: Sanjay Kumar Medhi
Bench: Sanjay Kumar Medhi
Page No.# 1/3
GAHC010202842024
undefined
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : WP(C)/5032/2024
IMAA BISHNUPRIYA MANIPURI (IBM),
A SOCIETY REGISTERED UNDER THE PROVISIONS OF THE SOCIETIES
REGISTRATION ACT, 1860 HAVING ITS REGISTRATION NO, RS/CA/243/P/66
AND HAS ITS REGISTERED OFFICE SITUATED AT RAM KRISHNA SARANI
SATSANG ASHRAM ROAD, SILCHAR, PIN- 788007, CACHAR ASSAM, IN
THE INSTANT PROCEEDING, THE PETITIONER SOCIETY IS REPRESENTED
BY ITS WORKING PRESIDENT, SRI KISHAR KUMAR SINHA, AGE ABOUT 51
YEARS, SON OF LATE KRISHNA MOHAN SINHA (EX-ARMY), PRESENTLY
RESIDING AT C/O. MR. NIRMAL BARMAN, HOUSE NO.9, CHANAKYA PATH,
G.S.ROAD, P.O. DISPUR, P.S. BHANGAGARH, GUWAHATI- 781005 IN THE
DISTRICT OF KAMRUP (M), ASSAM
VERSUS
THE STATE OF ASSAM AND 5 ORS
REPRESENTED BY THE SECRETARY, EDUCATION (ELEMENTARY)
DEPARTMENT, DISPUR, GUWAHATI, PIN- 781006
2:THE DIRECTOR
ELEMENTARY EDUCATION
ASSAM
KAHILIPARA
GUWAHATI- 781019
3:THE DIRECTOR
SOCIAL WELFARE
ASSAM
M.G. ROAD
UZANBAZAR
GUWAHATI
ASSAM
PIN- 781001
Page No.# 2/3
4:THE DIRECTOR
STATE COUNCIL FOR EDUCATION RESEARCH TRAINING
KAHILIPARA
GUWAHATI
ASSAM
PIN- 781019
5:THE PRESIDENT
BISHNUPRIYA MANIPURI SAHITYA SABHA
ASSAM
HAVING ITS HEAD OFFICE SITUATED AT MANIKANTA BHAWAN
SARADAMANI LANE
COLLEGE ROAD
SILCHAR- 788004
IN THE DISTRICT OF CACHAR
ASSAM
6:THE PRESIDENT
NIKHIL BISHNUPRIYA MANIPURI SAHITYA PARISHAD (ASSAM)
HAVING ITS OFFICE AT C/O. SRI SHIBENDRA SINHA
CHINCOORIE ROAD
P.O. BHAKATPUR
P.S. SILCHAR (SADAR)
SILCHAR- 788005
DISTRICT- CACHAR
ASSA
Advocate for the Petitioner : MR. R P SARMAH, MR. D DOLEY,MS A DEKA,MS S P CHETRY
Advocate for the Respondent : SC, ELEM. EDU, MR N N UPADHYAYA,MR. H ISLAM (R6),MR
B SINHA (R6),SC, SCERT, ASSAM,GA, ASSAM
BEFORE
HONOURABLE MR. JUSTICE SANJAY KUMAR MEDHI
ORDER
11-06-2025 In view of the order passed today in IA(C)/1898/2025 allowing impleadment of respondent no. 7, learned counsel for the writ petitioner shall file amended Cause Title within 2 (two) days. Shri H. Baruah, learned Standing Counsel, SCERT however informed that the Page No.# 3/3 affidavit-in-opposition has been prepared and sent for vetting and he accordingly prays for some time to file the same. List the writ petition after a week to enable filing of such affidavit-in- opposition.
List this writ petition on 20.06.2025.
JUDGE Comparing Assistant