Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 3 in The Water (Prevention And Control Of Pollution) Cess (Amendment) Act, 2003 3. Substitution of certain expression.- In the principal Act, for the words" specified industry", wherever they occur, the word" industry" shall be substituted.
